Supreme Court - Daily Orders
State Bank Of India vs Shakti Bhog Foods Limited on 7 May, 2018
Bench: Rohinton Fali Nariman, Abhay Manohar Sapre
ITEM NO.26 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4536/2018
STATE BANK OF INDIA Appellant(s)
VERSUS
SHAKTI BHOG FOODS LIMITED Respondent(s)
(FOR ADMISSION and IA No.63093/2018-STAY APPLICATION and IA
No.63095/2018-PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
Date : 07-05-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Appellant(s) Mr. P.S. Narasimha, ASG
Ms. Misha, Adv.
Mr. Anuj Berry, Adv.
Mr. Sourabh Rath, Adv.
Mr. Abbik Chakraborty, Adv.
Mr. S. S. Shroff, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Admit.
List for Final Disposal on Wednesday, the 18th July, 2018.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.05.07 16:55:22 IST Reason: