Patna High Court - Orders
Srikant Singh & Ors vs The State Of Bihar & Ors on 12 September, 2018
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10575 of 2018
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1. Srikant Singh, S/o Mohan Prasad Singh, R/o Mohalla- Naya Tola
Banka, PS+District-Banka at Present Upgraded Middle School,
Jitarpur, Anchal District-Banka.
2. Md. Yasin Mian Ansari, S/o Hafiz Jubbair Ahmad Ansari, R/o
Village+P.O.-Subhanpur Katoria, Anchal-Amarpur, District-
Banka at Present Primary School, Chorwai (Hindi), Anchal-
Amarpur, District-Banka.
3. Surendra Kumar Hansda, S/o Pradhan Hansda, R/o Babu Tols.
15, Idgah Road, PS+District-Banka at Present Primary School,
Bagha (Hajipur), Anchal-Shambhuganj, District-Banka.
4. Upendra Kumar, Son of -Anant Ram Yadav, R/o-Olhani,
PS+District-Banka at Present Upgraded Middle School,
Dhawawaran, Anchal-Fullidumar, District-Banka.
5. Pawan Rajak, Son of -Mahendra Rajak, R/o Maldih, PS-
Shambhuganj Karanjha, District Banka at Present Primary
School, Jagannathpur, Anchal-Shambhuganj, District-Banka.
6. Ramchandra Sah, Son of Sukhdeo Sah, R/o-Bajrangbali Asthan,
Ratni Teghra, PS-Haveli Khargpur, District-Munger, at Present
Middle School Baidpur, Anchal-Shambhuganj, District-Banka.
7. Manoj Kumar Madhukar, Son of Wakil Prasad Das, R/o Village-
Chandpur, PS-Amarpur, District-Banka.
8. Sunil KUmar, Son of Ram Lakhan Pandit, R/o Village- Bhithi,
PS+District-Banka at Present Upgraded Middle School,
Brahmpur, PS-Baunsi, District-Banka.
9. Babita Kumari, W/o Subhash Chandra Diwakar, R/o Bijay
Bhawan Banka, PS+Distirct-Banka at Present Upgraded Middle
School, Jhirwa, Anchal +District-Banka.
10. Jay Kant Yadav, Son of Muneshwar Prasad Yadav, R/o Village-
Kadra Pathar, PS+ District-Banka at Present Upgraded Middle
School, Paliar, PS+District-Banka.
11. Dhananjay Prakash, Son of Bindeshwari Prasad Yadav, R/o
Village- Majhgain, PS-Shambhuganj, District-Banka at Present
Rajkiya Middle School, Kaswa, PS-Shambhuganj, District-
Banka.
12. Ajay Kumar MIshra, Son of Arvind Prasad Mishra, R/o Village-
Samukhiya, PS+District-Banka at Present Upgraded Middle
School, Nipaniya, PS+District-Banka.
13. Karamchand Hansda, Son of Muchru Hansda, R/o Village-
Vijaynagar,, PS+ District-Banka, at Present Upgraded Middle
School, Nipaniya, PS+Distirct-Banka.
14. Arun Kumar Das, Son of Gurudeo Das, R/o Village-Gonalwari,
PS +District-Banka at Present Upgraded Middle School, Hasiya,
PS+District-Banka.
15. Pritam Kumar Choudhary, Son of Parmanand Choudhary, R/o
Village-Idgah Road, Babu Tola, PS+District-Banka, at Present
Upgraded Middle School, Bishahara, PS+District-Banka.
16. Babu Ram Hembram, Son of Ganesh Hembra, R/o Village-
Vijaynagar, PS+District-Banka at Present Upgraded Middle
School, Manjira, PS+District-Banka.
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17. Manoj Kumar, Son of Shailendra Kumar Yadav, R/o of
Chandrakala BHawan Road No.9, Shastri Nagar, PS+District-
Munger at Present Primary School, Lalmatiya, PS-Belhar,
Distirct-Banka.
18. Vinay KUmar, Son of Devendra Prasad Yadav, R/o Qr. No. 1-
085, Street-8, Sector-27c, Barai Khurd, Bakaro Steel City, PS-
Distirct-Bakaro at Present Upgraded Middle School, Indrasena,
Anchal-Amarpur, District-Banka.
19. Satyaprakash Pandey, Son of Upendra Nath Pandey, R/o Village-
Mohaddipur, PS-Pasraha, District-Khagariya, at Present
Upgraded Middle School, Jhilsi, Anchal-Katoria, District-Banka.
20. Ashok Kumar, Son of Sukhdeo Bhagat, R/o Ranjet Gope Lane,
Parwati Jagdishpur, PS+District-Bhagalpur at Present Rajkiya
Madhya Vidyalaya Kaswa, Snchal-Shambhuganj, District-Banka.
21. Sunil Kumar, Son of Bhuvneshwar Mandal, R/o Dam road,
Acharaj, PS-Baunsi, District-Banka, at Present Upgraded Middle
School, Brahmpur, Anchal-Baunsi, District-Bhagalpur.
22. Rajendra Kumar Das, Son of Ramesh Das, R/o Village-Naya
Tola Parwati, PS+Distirct-Bhagalpur at Present Middle School,
Kushmaha, Anchal-Baunsi, Distirct-Banka.
23. Shivlal Soren Son of Rangila Soren, R/o Village-Rajapokhar,
P.S.-Baunsi, Distirct-Banka at Present Awasiya Middle School,
Shobhapathar, Anchal-Baunsi, Distirct-Banka.
24. Md. Rasid Ansari, Son of Md. Rauf Ansari, R/o Villge-Dahua,
PS+District-Banka, at Present Urdu Primary School,
Umarbarahait, Anchal-Baunsi, District-Banka.
25. Shyam Sundar Das, Son of Bhubneshwar Das, R/o Village-
Belari, PS-Shambhuganj, District Banka at Present Middle
School Bishnupur Kadrachak, Anchal-Shambhuganj, District-
Banka.
26. Pradeep Kumar Yadav, Son of Shivkant Yadav, R/o Village-Bela,
PS-Bisbita, District-Banka at Present Upgraded Middle School,
Kashidih Tina, Anchal-Shambhuganj, District-Banka.
27. Rakesh Ranjan, Son of UMa Shankar Prasad, R/o Saket Nagar,
Hinoo, PS-Doranda, District-Ranchi, at Present Upgraded
Middle School, tilaiya, Anchal-Katoria, District-Banka.
28. Ajay Kumar Ghosh, Son of Prakash Chandra Ghosh, R/o Near
R.R. English School, Babutola, PS+District-Banka at Present
Urdu Upgraded Middle School, Chubhia, PS+District-Banka.
29. Sachindra Mohan Baski, Son of Baunsi Baski, District-Banka at
Present Upgraded Middle School, Dumaria, Anchal-Baunsi,
District-Banka.
30. Sunil Kumar Murmu, Son of Hari Prasad Murmu, R/o Village-
Dumaria, PS-Chilkara, District-Banka at Present Primary School,
Kenduar, Anchal-Baunsi, District-Banka.
31. Md. Afaque Alam Son of Md. Illal Hussain, R/o Village-Dahua,
PS-Baunsi, District-Banka at Present Upgraded Middle School,
Dahua (Urdu), Anchal-Baunsi, Distirct-Banka.
32. Dilip Kumar Sah, Son of Birbal Prasad Sah, R/o Village-
Bandeo, PS-Rajaun, District-Banka at Present Upgraded Middle
School, Bagdumba (Kanya), Anchal-Banusi, District-Banka.
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33. Bimal Kumar Sah, Son of Birbal Prasad Sah, R/o Village-
Bahada, PS-Ranaun, District-Banka at Present Upgraded Middle
School, Durgapur, Anchal-Baunsi, Ditirct-Banka.
34. Awadhesh Kumar, Son of Ambika Prasad Yadav, R/o Village-
Takkipur, PS-Belsira, District-Banka at Present Upgraded
Middle School, Kadwara Rata, Anchal-Fullidumar, District-
Banka.
35. Ram Kishore Murmu, Son of Raghunath Murmu, R/o Naya Tola,
PS+ District-Banka at Present Middle School, Kediya
Inarawaran, Anchal-Fullidumar, District-Banka.
36. Chandra Paswan Son of Jagdish Paswan R/o Village-Khagra,
PS-Fullidumar, District-Banka at Present Primary School, Purani
Rata, Anchal-Fullidumar, District-Banka.
37. Shivendra Krishna Pandey, Son of Anil Kumar Pandey, R/o
Village-Haria, PS-Baunsi, Distirct-Banka at Present Upgraded
Middle School, Siroy, Anchal-Baunsi, District-Banka.
38. Amrendra Kumar Son of Suresh Mali, R/O Village-Sirai, PS-
Baunsi, District-Banka at Present Upgraded Middle School,
Jhapaniya, Anchal-Baunsi, District-Banka.
39. Ravindra Das, Son of Narayan Das, R/o Village- Bagdumba, PS-
Baunsi, District-Banka at Present Upgraded Middle School,
Kurhro (Kanya), Anchal-Baunsi, District-Banka.
40. Kirani Prasad Yadav, Son of Late Indra Prasad Yadav, R/o
Village-Kushmaha, PS-Baunsi, Distirct-Banka at Present
Upgraded Middle School, Jharna, Anchal-Baunsi, District-
Banka.
41. Krishna Mohan Sharma Son of Ramji Sharma, R/o Village-
Daliya, PS-Baunsi, District-Banka at Present Upgraded Middle
School, Anchal-Baunsi, District-Banka.
42. Srikant Yadav Son of Anti Yadav, R/o Village-Sirai, PS-Baunsi,
District-Banka at Present Upgraded Middle School,
Bhabangama, Anchal-Baunsi, District-Banka.
43. Manowar Ansari, Son of Md. Shabbir Ansari, R/o Village-
Dahua, PS-Baunsi, District-Banka at Present Upgraded Middle
School, Sikandarpur, Anchal-Baunsi, District-Banka.
44. Md. Maroof Ansari, Son of Haji Md. Rauf, R/o Village-Dahua,
District-Banka at Present Upgraded Middle School, Kajikairi,
Anchal-Baunsi, District-Banka.
45. Subhash Chandra Manjhi, Son of JIv Narayan Manjhi, R/o
Village-Kushiyari, PS-Baunsi District-Banka at Present
Upgraded Middle School, Haichla, Anchal-Baunsi, District-
Banka.
46. Jay Kishun Pandit, Son of Mahadevan Pandit, R/o Village-Thana
Colony, PS-Baunsi, District-Banka at Present Upgraded Middle
School, Porai, Anchal-Baunsi, District-Banka.
47. Md. Razzak Ansari, Son of Usuf Ansari, R/o Village-Dahua, PS-
Baunsi, District-Banka at Present Upgraded Middle School,
Bhandarichak, Anchal-Baunsi, District-Banka.
48. Kumar Nityanand, Son of Jaydeo Prasad Yadav, R/o Village-
Sakahra, PS-Rajaun, District-Banka at Present Upgraded Middle
School, Bhandarichak, Anchal-Baunsi, District-Banka.
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49. Mahesh KUmar Yadav, Son of Surya Narayan Yadav, R/o
Village-Mahakara, PS-Belhar, Distirct-Banka at Present
Upgraded Middle School, Khairikhand, Anchal-Belhar, District-
Banka.
50. Ravindra Kumar Pandit, Son of Ganpati Lal Pandit, R/o Village-
Nimiya Tola, PS+District-Banka at Present Upgraded Middle
School, Pathalkudia, Anchal-Belhar, District-Banka.
51. Md. Atiullah Ansari, Son of Md. Amanullah Ansari, R/o Village-
Dilgouri, Near Pokhar, PS-Sultanganj, District-Bhagalpur at
Present Primary School, Baburampur, PS-Belhar, District-Banka.
52. Navin Kumar Sono f Chhedi Prasad Singh, R/o Village-
Barohiya, PS-Kahalgaon, District-BHagalpur at Present Primary
School, Tengra Dakshin Tola, Anchal-Belhar, District-Banka.
53. Ajay Kumar Sah, Sono f Anantlal Sah, R.o Belhar, PS-Belhar,
District-Banka at Present Upgraded Middle School, Bahjora,
Anchal-Belhar, District-Banka.
54. Nawal Kishore Prasad, Son of Jahuri Prasad Singh, R/o-
Manjhgain, PS+Dostrict Munger at Present Upgraded Middle
School, Ratuchak, Anchal-Belhar, District-Banka.
55. Vijay Kumar Das, Son of Nand Kishore Das, R/o Birajpur,
PS+District-Munger at Present Upgraded Middle School,
Baghounia, Anchal-Belhar, District-Banka.
56. Ramesh Chandra Das, Son of Sibani Ravidas, R/o Birajpur,
PS+Distirct-Munger at Present Upgraded Middle School,
Dumaria, Anchal-Belhar, District-Banka.
57. Shyam Sundar Choudhary, Son of Girdhari Choudhary, R/o
Village-Lourhiya, PS-Belhar, District-Banka at Present Upgraded
Middle School, Bouna Anchal-Baunsi, District-Banka.
58. Pappu Kumar Raut, Son of Moti Raut, R/o Village-Tetaria, PS-
Barhat, District -Jamui at Present Upgraded Middle School,
Baraiya, Anchal-Belhar, District-Banka.
59. Pawan KUmar Bharti, Son of Devendra Prasad Yadav, R/o
Village-Tetia, PS-Tetiabambar, District-Munger at Present
Awasiya Middle School, Gorgawan, Anchal-Belhar, District-
Banka.
60. Bindeshwari Das, Son of Giro Das, R/o-Village-Sarsanda, PS-
Belhar, District-Banka at Present Upgraded Middle School,
Gidha,, Anchal-Belhar, District-Banka.
61. Jay Prakash Mandal Son of Puneshwar Mandal, R/o Village-
Bakrar, PS-Belhar, District-Banka at Present Upgraded Middle
School, Bara, Anchal-Belhar District-Banka.
62. Shyam Kumar Paswan, Son of Ramswarup Das, R/o Daulatpur,
PS+District-Bhagalpur at Present Upgraded Middle School,
Choura, Anchal-Belhar, District-Banka.
63. Niroj Kumar Singh Son of Krishna Kinkar Singh, R/o Village-
Mission Marg Jagarput, PS+District-Banka at Present Upgraded
Middle School, Amarpur, Anchal-Banka, District-Banka.
64. Prem Lal Paswan, Son of Manbahal Paswan, R/o
Barikodarjanna, PS+District-Sahebganj (Jharkhand) at Present
School, Gorakhdih, Anchal-Fullidumar, District-Banka.
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65. Ashok Thakur, Son of Janardan Thakur, R/o Village-Baluatari,
PS-Baunsi, Distirct-banka at Present Upgraded Middle School,
Simra PS-Baunsi, District-Banka.
66. Bhanu Kumari, Wife of Ram Bilash Yadav, Ward No. 15, Lohiya
Nagar, PS+ Distirct-Banka at Present Awasiya La. Gi. Middle
School, Banka, Anchal+ District-Banka.
67. Arun Kumar Jha, Son of Alakh Narayan Jha at Present Posted as
Assistant teacher, Upgraded Middle School, Meharpur
PS+District-Banka Permanent Address Village + Post-Surihari,
P.S.-Amarpur, District-Banka
68. Gopal Paswan, Son of Banarasi Paswan at Present Posted as
Assistant teacher, Upgraded Middle School, Gohkara, PS+
District-Banka. Permanent Address Village-Aliganj, Ward no. 13,
P.S.+Distirct-Banka.
... ... Petitioner/s
Versus
1. The State of Bihar Through Principal Secretary, Education Department, Govt.
of BIhar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Principal Secretary, Finance Department, Principal Secretary, Govt. of
BIhar, Patna.
4. The Director, Primary Education, Govt. of Bihar, Patna.
5. The Regional Deputy Director of Education, Bhagalpur, Division, Bhagalpur.
6. The District education Officer, Banka.
7. The District Programme Officer, (Establishment),Banka.
8. Treasury Officer, Banka.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Dinu Kumar
For the Respondent/s : Mr. Madanjit Kumar- Gp20
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
3 12-09-2018The learned counsel for the petitioners submits that the petitioners would be satisfied in case, the petitioners are given liberty to file a representation regarding their grievances mentioned in the writ petition and the concerned authority is directed to dispose of the same within a specified time frame.
Accordingly, the petitioners are directed to file a representation within a period of two weeks from today before Patna High Court CWJC No.10575 of 2018(3) dt.12-09-2018 6/6 the Respondent No. 6 and the Respondent No. 6 is directed to dispose of the same within a period of eight weeks thereafter, considering the judgment of this Court dated 16.08.2017 passed in L.P.A. No. 756 of 2015, which shall be annexed by the petitioners along with their representation.
The writ petition is disposed of on the aforesaid terms.
(Mohit Kumar Shah, J) ajay gupta/-
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