Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] Bengal Presidency - Subsection Section 5(4) in Goondas Act, 1923 (4)When the advising Judges has reached their conclusions, they shall report the same in writing to the [State Government].
