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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(a) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(a)As a first step, the projected capacity that is likely to move away due to open access will be estimated.