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Allahabad High Court

Dr. Deepak Verma vs State Of U.P. And Others on 10 May, 2010

Court No. - 39

Case :- WRIT -- C No. -- 10861 of 2010

Petitioner :- Dr. Deepak Verma

Respondent :- State Of U.P. And Others

Petitioner Counsel :- V.P. Varshney,SatyaVeer Singh
Respondent Counsel :- C.S.C.,Mahendra Pratap

Hon'ble Dilip GuDta.J.

As prayed for by learned counsel for the petitioner, list this petition in the next cause list. Order Date :- 10.5.2010 SK