Allahabad High Court
Dr. Deepak Verma vs State Of U.P. And Others on 10 May, 2010
Court No. - 39 Case :- WRIT -- C No. -- 10861 of 2010 Petitioner :- Dr. Deepak Verma Respondent :- State Of U.P. And Others Petitioner Counsel :- V.P. Varshney,SatyaVeer Singh Respondent Counsel :- C.S.C.,Mahendra Pratap Hon'ble Dilip GuDta.J.
As prayed for by learned counsel for the petitioner, list this petition in the next cause list. Order Date :- 10.5.2010 SK