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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(5)(a) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(a)[the Chairman and all members but not the Secretary] shall on a date to be specified in the order vacate their offices but without prejudice to their eligibility for appointment or nomination as member: