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State of Chattisgarh - Section

Section 64 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

64. Withdrawal of Degrees, Diplomas, etc.

- The Board may on the recommendation of the Academic Council, by a resolution passed by a majority of the total membership of the Board and by a majority of not less than two-thirds of the members of the Board present and voting withdraw a degree, diploma certificate or other academic distinction conferred by the Vishwavidyalaya; provided that the withdrawal of an honorary degree shall have the concurrence of the Chancellor.