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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(3) in Chhattisgarh Public Distribution System (Control) Order, 2004

(3)At the instruction of the State Government the Gram Sabha and local representative bodies shall finalize the list of below poverty line families, Antyodaya families & beneficiaries of Annapoorna Yojana within their respective jurisdiction.