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State of Tamilnadu - Section

Section 25 in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

25. Resignation of members.

- A member of the Governing Council, other than ex-officio members, may tender resignation of his membership at any time before the expiry of the term of his office. Such resignation shall be conveyed to the Chancellor by a letter in writing by the member and the resignation shall take effect from the date of its acceptance by the Chancellor.