Section 10 in The Bihar Entertainments Tax Rules, 1984
10. Season tickets and ticket for series of entertainments.
- Every season ticket and every ticket for the right of admission to a series of entertainments or for any privilege, right, facility or thing combined with the right of admission to any entertainment shall have marked thereon, the name of the entertainment, the name of the person in favour of whom such ticket is issued and the period for which it is available.
