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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(5)(b) in Multi-Storeyed and Public Buildings Rules, 1973

(b)No excavation for any purpose shall extend within 30 cm. of the angle of repose or natural slope of the soil under any footing or foundation unless such footing or foundation is properly under-pinned or protected against settlement.