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[Cites 0, Cited by 0] [Section 417(1)] [Section 417] [Entire Act]

State of Uttar Pradesh - Subsection

Section 417(1)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)build, dig, or cause to be built or dug any grave or vault, or in any way dispose of or suffer or permit to be disposed of, any corpse at any place which is not registered in the register kept under Section 412;