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[Cites 0, Cited by 0] [Section 2B] [Entire Act]

State of Goa - Subsection

Section 2B(6) in The Goa Entertainment Tax Act, 1964

(6)If the Tribunal consists of more than one member, the functions of the Tribunal may be discharged by any of the members sitting either singly or in benches of two or more members, as may be determined by the Chairman.