Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(b) in Rajasthan Prisoners Open Air Camp Rules, 1972 (b)The Inspector General of Prisons can transfer any prisoner from Open Camp in any Jail whenever he deems it proper to do so.
