Section 236 in The Calcutta Municipal Corporation Act, 1980
236. Water-supply to huts or bustees. -
(1)The Corporation shall, subject to the rules or the regulations made in this behalf, provide supply of wholesome water either in pipes or by sinking tubewells or otherwise to huts or bustees for domestic purposes of the occupants thereof.(2)The Corporation shall provide, where it is so available, supply of unfiltered water for the flushing of privies in bustees.
