Section 3(1)(b) in The Suppression of Unlawful Acts against Safety of Civil Aviation Act, 1982

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Union of India - Subsection

Section 3(1)(b) in The Suppression of Unlawful Acts against Safety of Civil Aviation Act, 1982

(b)destroys an aircraft in service or causes damage to such aircraft in such a manner as to render it incapable of flight or which is likely to endanger its safety in flight; or

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Union of India - Subsection

Section 3(1)(b) in The Suppression of Unlawful Acts against Safety of Civil Aviation Act, 1982