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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2)(c) in Tamil Nadu Marine Fishing Regulation Act, 1983

(c)[ the unit may be kept closed for such period as the adjudicating officer may deem fit.] [Added by Act No. 18 of 2017.]