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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(4)(e) in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

(e)quarterly submission of the report of the headwise expenditure to the Commission for its information and direction;