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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Uttarakhand - Subsection

Section 13A(1) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(1)The Assistant, Consolidation officer shah in consultation with the consolidation Committee, prepare in the horn prescribed, a provisional Consolidation Scheme for the unit,