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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(1) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(1)The Authorities may make regulations consistent with this Act and the statutes,for any or all of the matters which by this Act and the Statutes are to be provided for by the regulations, and also for any other matter solely concerning such Authorities and not so provided.