Andhra Pradesh High Court - Amravati
Vella Satyanarayana vs M/S. Asmitha Microfin Limited ... on 8 January, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Crl.P. No.267 of 2020 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
12. 05.01.2024 VJP, J None appeared for the petitioner. List the matter on 24.01.2024.
_______ VJP, J PND