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Andhra Pradesh High Court - Amravati

Vella Satyanarayana vs M/S. Asmitha Microfin Limited ... on 8 January, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Crl.P. No.267 of 2020 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

12. 05.01.2024 VJP, J None appeared for the petitioner. List the matter on 24.01.2024.

_______ VJP, J PND