Section 35D(2)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 4] [Section 35D(2)] [Section 35D] [Entire Act]

(a)expenditure in connection with-

(i)preparation of feasibility report;

(ii)preparation of project report;

(iii)conducting market survey or any other survey necessary for the business of the assessee;

(iv)engineering services relating to the business of the assessee:

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