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[Cites 0, Cited by 0] [Section 300] [Entire Act]

State of Punjab - Subsection

Section 300(1) in Punjab Jail Manual, 1996

(1)A kit inspection shall be held by the Superintendent once in each month, ordinarily on the first Wednesday when every warder shall be required to exhibit all the articles the property of Government, issued to him. Any article which has got lost or become unserviceable during the period for which it was issued shall be replaced at the expense of the person to whom it was issued, the value being recovered from the pay next due to him, provided that no more than Rs. 50 shall be recovered in any one month.