Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 15 in The Indira Gandhi National Open University Act, 1985

15.

The manner of appointment, emoluments, powers and duties of the other officers of the University shall be prescribed by the Statutes.