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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(3)[ The Railways shall arrange for the travelling of the Inspectorial staff to visit the premises for inspections, verifications and stamping and shall also arrange the transportation and handling of working standards, balances and other equipments from the laboratory to the site of verification and stamping at their cost.] [Inserted by [G.S.R. 289, Notification No. F. 9(10),/Ind./II/71, dated 13.2.1978-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 9.3.1978, page 854.] = 1978 RSCS/II/P. 93/H. 107.]