Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 17 in The M.P. Irrigation Act, 1931 17. Canal officers. - There shall be the following classes of canal officers, namely :(a)The Chief Engineer;(b)Superintending Engineer;(c)Executive Engineers;(d)Sub-Divisional Officers; and(e)Canal Deputy Collectors.
