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State of Jharkhand - Section

Section 289 in Bihar Education Code, 1961

289. Dispute between Headmasters/Principals regarding transfers.

- All questions arising between the Headmaster/Principal and another with regard to the interpretation of these words must be referred:-
(a)In the case of primary and middle schools to the Sub-divisional Education Officer
(b)In the case of High/Higher Secondary schools to the District Education Officer
The decision of these officers will be final.