Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(2) in Shatabdi Anna Kalash Yojana Rules, 2011 (2)All moneys allocated by the State Government under the yojana shall be kept in the Funds. General Public may also be encouraged to make contributions, in cash, to the funds.
