Madhya Pradesh High Court
T.B. Pandey vs The State Of Madhya Pradesh on 7 February, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-3343-2017
(T.B. PANDEY Vs THE STATE OF MADHYA PRADESH)
4
Jabalpur, Dated : 07-02-2018
None for the petitioner.
Shri G.P. Singh, learned GA for the respondent/State.
Adjourned for four weeks.
sh (SUJOY PAUL) e JUDGE ad Pr a hy shabana ad Digitally signed by SHABANA ANSARI Date: 2018.02.07 17:02:56 +05'30' M of rt ou C h ig H