Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(6) in Rajasthan Para-medical Council Regulations, 2014 (6)At a meeting adjourned to a future day any motion standing over from the previous day shall, unless the President otherwise directs, takes precedence of other matter on the agenda.
