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[Cites 0, Cited by 0] [Section 232] [Entire Act]

State of Andhra Pradesh - Subsection

Section 232(7) in Andhra Pradesh Rules Under the Registration Act, 1908

(7)[ A Complete working set of Card hardware system, with a set of instructions to install the same shall be preserved in the Central Archival Room to cover the risk against technological obsolescence, whenever major hardware architectural changes occur. One set of the new hardware should be preserved in the Central Archival Room for further use.][Added by G.O.Ms.No. 338, Rev. (Reg. 1) Dated 24.5.2001, w.e.f. 5.2.1999, Published in Andhra Pradesh Gazette, RS Part I (extraordinary) No. 24, Dated 28.5.2001.]