Section 16(3)(v) in Tamil Nadu Panchayats (Lease and Licensing of Fishery Rights In Water Sources Vested and Regulated by Village Panchayats and Panchayat Union Councils) Rules, 1999

[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

(v)The licensee shall produce the fish at...................for inspection and weighment and for calculation of dryage.

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