Bombay High Court
Maruti Rambhau Shivankar Decd. Thr. Lhr ... vs The State Of Maharashtra And Ors on 6 April, 2023
Bench: R.D. Dhanuka, Gauri Godse
Board Sr.No.:-29
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3683 OF 2023
Gangaram Dagadu Yevale (since Decd. Thr His....PETITIONER
Lrs Ashok G. Yevale
V/S
The State Of Maharashtra And Ors ....RESPONDENT
WITH WRIT PETITION NO. 3643 OF 2023 Govind Bala Bathe Since Decd. Thr His Legal ....PETITIONER Heir Tukaram Govind Bathe V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3646 OF 2023 Rambhau Kondiba Hinge Decd. Thr. Lhr ....PETITIONER Pandharinath Rambhau Hinge V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3651 OF 2023 Pandurang Bala Sonawane Decd. Thr. Lhr Sunil....PETITIONER Dattatray Sonawane V/S The State Of Maharashtra And Ors ....RESPONDENT Page 1/5 ::: Uploaded on - 06/04/2023 ::: Downloaded on - 08/04/2023 00:11:31 ::: WITH WRIT PETITION NO. 3649 OF 2023 Anna Kondiba Barkade Decd. Thr. Lhr ....PETITIONER Nandkumar Anna Barkade V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3644 OF 2023 Dagadu Hari Bathe Decd. Thr. Lhr Bharat ....PETITIONER Dagadu Bathe V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3645 OF 2023 Rambhaji Tukaram Bhosale Decd. Thr. Lhr ....PETITIONER Sunil Sopan Bhosale V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3647 OF 2023 Genba Tatyba Nigade Decd. Thr. Lhr Suresh ....PETITIONER Genba Nigade V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3648 OF 2023 Page 2/5 ::: Uploaded on - 06/04/2023 ::: Downloaded on - 08/04/2023 00:11:31 ::: Dinkar Kondiba Barkade Decd. Thr. Lhr Suresh....PETITIONER Dinkar Barkade V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3650 OF 2023 Maruti Rambhau Shivankar Decd. Thr. Lhr ....PETITIONER Subhash Maruti Shivankar V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3652 OF 2023 Maruti Bapu Gaikwad Decd. Thr. Lhr Baban ....PETITIONER Laxman Gaikwad V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3653 OF 2023 Tukaram Shankar Bhosale Decd. Thr. Lhr Satish....PETITIONER Haribhau Bhosale V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3654 OF 2023 Bhau Rama Gaikwad Decd. Thr. Lhr ....PETITIONER Chandrakant Sopan Gaikwad V/S Page 3/5 ::: Uploaded on - 06/04/2023 ::: Downloaded on - 08/04/2023 00:11:31 ::: The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3655 OF 2023 Sakharam Kesu Barkade Decd. Thr. Lhr Nitin ....PETITIONER Sakharam Barkade V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3656 OF 2023 Pandurang Kondiba Barkade Decd. Thr. Lhr ....PETITIONER Bharat Pandurang Barkade V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3684 OF 2023 Shankar Aba Jadhav Since Decd. Thr His Legal....PETITIONER Heir Dnyanoba Shankar Jadhav V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3685 OF 2023 Vitthal Tatyaba Bhosale Decd. Thr. Lhr Dada ....PETITIONER Nana Bhosale V/S The State Of Maharashtra And Ors ....RESPONDENT Page 4/5 ::: Uploaded on - 06/04/2023 ::: Downloaded on - 08/04/2023 00:11:31 ::: CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 6th April, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 16/06/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 06/04/2023 ::: Downloaded on - 08/04/2023 00:11:31 :::