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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(h) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(h)"Petition" means and includes all petitions, applications, replies, rejoinders, supplemental proceedings, appeals and other papers and documents filed in relation thereto, and the word "Petitioner" shall be construed accordingly.