Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] Union of India - Subsection Section 63(3) in The Major Port Trusts Act, 1963 (3)Where no application has been made under sub-section (2), the surplus shall be applied by the Board for the purposes of this Act.] [ Substituted by Act 29 of 1974, Section 24, for sub-Section (2) (w.e.f. 1.2.1975).]
