[Cites 0, Cited by 0]
[Section 6]
[Entire Act]
State of Gujarat - Subsection
Section 6(1) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013
| (a) | Scheduled Castes : | 7 % |
| (b) | Scheduled Tribes: | 15 % |
| (c) | Socially and Educationally Backward Class,including Widows and Orphan of any castes: | 27 % |
| (d) [ [Added by Notification No. GH/SH/21/2016/PVS/102013/280/S, dated 18.5.2016 (w.e.f. 30.4.2013).] | Un-reserved Economically Weaker Sections: | 10 %] |