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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(1)(e) in Faridabad Metropolitan Development Authority Act, 2018

(e)all moneys received by the Authority from the Central Government or the State Government or the Municipal Corporation, Faridabad by way of grants, loans, advances or otherwise;