Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Karnataka - Subsection Section 8(9) in University of Horticultural Sciences Act, 2009 (9)The required faculty for the University out of the Horticulture Division from the University of Agricultural Sciences of GKVK Campus shall be determined by the State Government.
