Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Madhya Pradesh - Subsection Section 20(3) in The Chit Funds (Madhya Pradesh) Rules, 1984 (3)The procedure prescribed in Rule 18 shall apply mutatis mutandis to the substituted security given by the foreman under this rule.
