Andhra Pradesh High Court - Amravati
M/S. Rama Shrimp Hatchery, vs The State Of Andhra Pradesh , on 8 November, 2023
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE: WRIT PETITION No.37936 of 2022 and batch PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE 08.11.2023 NJS, J W.P. Nos.37936 & 40930 of 2022; W.P.Nos.26594, 27583, 28149, 28291, 28292, 28299, 28329, 28341, 28354, 28360, 28361, 28370, 28380, 28386, 28389, 28395, 28427, 28429, 28430, 28433, 28434, 28435, 28442, 28455, 28458, 28460, 28461, 28464, 28465, 28472, 28482, 28775, 28885, 28890, 28905, 28907, 28909, 28912, 28913, 28916, 28917 and 28922 OF 2023 List the matters on 27.11.2023, to enable the learned counsel appearing for the respective petitioners to file replies to the counters filed on behalf of the Power Distribution Corporations, which is being adopted in all these cases.
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