Section 172(2)(b) in The Navy (Pension) Regulations, 1964

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Union of India - Subsection

Section 172(2)(b) in The Navy (Pension) Regulations, 1964

(b)Family pension and Children's allowance claims. - (1) A pending enquiry award shall be made at a monthly rate equal to :

(i)the appropriate amount of family pension, plus

(ii)the appropriate amount of children's allowance according to the number of living minor children, if any, shown in the service records.