Section 16 in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012
16. Details of fee remitted.
(a)UTR No.(b)Date of remittance(c)Amount remittedNote: While SI. Nos. 1 to 3 and 16 are compulsory, the rest may be filled up as applicableSignature of the authorizedsignatory with date
