Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Article 68] [Constitution] Constitution Subarticle Article 68(1) in Constitution of India (1)An election to fill a vacancy caused by the expiration of the term of office of Vice-President shall be completed before the expiration of the term.
