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Delhi High Court - Orders

M/S Nvm Design And Contracts Pvt. Ltd vs Commissioner Of Central Gst Audit -I ... on 8 March, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Talwant Singh

                          $~38(Advance)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 2311/2019
                                M/S NVM DESIGN AND CONTRACTS PVT. LTD ..... Petitioner
                                             Through: None.

                                                    versus

                                COMMISSIONER OF CENTRAL GST AUDIT -I
                                DELHI & ORS.                         ..... Respondents
                                             Through: None.

                                CORAM:
                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                HON'BLE MR. JUSTICE TALWANT SINGH
                                        ORDER

% 08.03.2021 [Court hearing convened via video-conferencing on account of COVID-19]

1. There is no time left. It is well past 4.30 p.m.

2. List the matter on 03.09.2021.

RAJIV SHAKDHER, J TALWANT SINGH, J MARCH 8, 2021 gj Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:10.03.2021 15:33:41