Bombay High Court
Subhash Shivajirao Khanderay vs The State Of Maharashtra on 18 March, 2021
Author: R.G. Avachat
Bench: R.G. Avachat
12-ABA-259-21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
ANTICIPATORY BAIL APPLICATION NO.259 OF 2021
SUBHASH SHIVAJIRAO KHANDERAY
VERSUS
THE STATE OF MAHARASHTRA
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Mr.A.B.Kharosekar, Advocate for applicant
Mr.V.S.Badakh, APP for respondent
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CORAM : R.G. AVACHAT, J.
DATE : MARCH 18, 2021 PER COURT :-
Heard.
2. Issue notice to the respondent. Learned APP waives notice. Stand over to 25.03.2021.
[R.G. AVACHAT, J.] kbp ::: Uploaded on - 19/03/2021 ::: Downloaded on - 19/03/2021 23:04:28 :::