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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Rajasthan - Subsection

Section 103(1) in Rajasthan Co-operative Societies Rules, 2003

(1)Loan ledger, showing the number and date of disbursement of each loan issued to members, the amount of loan, the purpose for which it is granted and the date or dates or repayment, distinguishing principal and interest.