Punjab-Haryana High Court
Surinder Singh & Others vs Panjab University on 9 December, 2008
Author: Ajay Tewari
Bench: Ajay Tewari
IN THE PUNJAB AND HARYANA HIGH COURT AT
CHANDIGARH
CWP No.15639 of 2005
Date of decision : December 09, 2008
Surinder Singh & others ... Petitioners
Versus
Panjab University, Chandigarh ... Respondent
CORAM : HON'BLE MR. JUSTICE AJAY TEWARI
Present : Mr. R.D. Bawa, Advocate
for the petitioners.
Mr. R.N. Raina, Advocate
for the respondent.
***
AJAY TEWARI, J.(Oral)
For orders see, CWP No.14650 of 2004 entitled as Rajman Yadav & others vs Panjab University, Chandigarh.
December 09, 2008 (AJAY TEWARI) sonia JUDGE