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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2) in Andhra Pradesh Urban Areas (Development) Act, 1975

(2)The Government may, by notification and in accordance with such rules as may be made in this behalf-
(a)exclude from a development area any area comprised therein ; or
(b)include in a development area any other area.