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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(2) in The Assam Highway Act, 1989

(2)Such plans shall show clearly the boundaries of the highway, the detailed measurements of road widths, the distances between boundary marks and sufficient measures from fixed points to enable the refixation in position of boundary marks in case they have been displaced or tempered with.