Supreme Court - Daily Orders
State Of A.P. vs Pathri Radha Sudhakara Rao on 16 July, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.130 COURT NO.12 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1486/2010
STATE OF A.P. & ANR. Appellant(s)
VERSUS
PATHRI RADHA SUDHAKARA RAO Respondent(s)
(With appln.(s) for permission to file additional documents)
Date : 16/07/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s)
Mr. Guntur Prabhakar,Adv.(N.P.)
For Respondent(s)
Mr. Nitin Kumar Thakur,Adv.(N.P.)
The Court made the following
O R D E R
When the matter was called out, nobody appears on behalf of the appellants as well as respondent.
In the interest of justice, list the matter on Tuesday, the 11th August, 2015.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.07.20
12:48:45 EAST
Reason: